MICHAEL FERNANDES Vs. STATE OF GOA

JUDGEMENT

(1.) Heard Mr. Desai for the Petitioner.

(2.) Mr. Devidas Pangam, the learned Advocate General appears along with Ms. S. Correia for the Respondents.

(3.) The only relief in this petition is to direct the Respondent No.2 to consider the Petitioner's application dated 02.09.2020 for renewal of liquor licence.