(1.) Heard Mr. Pranav Badhekar, learned counsel appearing for appellant No.3 and Mr. Arfan Sait, learned APP appearing for the respondent - State.
(2.) For the reasons recorded separately, the following order is passed:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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