CHIEF ELECTRICAL ENGINEER Vs. SHETYE STEELS LIMITED

JUDGEMENT

(1.) Heard Mr. D. Pangam, the learned Advocate General, who appears along with Mr. Sagar Dhargalkar, the learned Additional Govt. Advocate for the Petitioners in Writ Petition No.282/2013 and Mr. Nitin Sardessai, the learned Senior Advocate, who appears along with Mr. Ryan Menezes for the Respondents.

(2.) We have also heard Mr. Nitin Sardessai, the learned Senior Advocate, who appears along with Mr. Ryan Menezes for the Petitioners in Writ Petition No.347/2013 and Mr. D. Pangam, the learned Advocate General, who appears along with Mr. Sagar Dhargalkar, the learned Additional Govt. Advocate for the Respondents.

(3.) In Writ Petition No.282/2013, the challenge is to the order dtd. 30/5/2012, made by the Electricity Ombudsman to the following effect :