PETER VAZ Vs. COMMISSIONER OF INCOME TAX

JUDGEMENT

(1.) Heard Mr. Pardiwala, learned Senior Advocate along with Mr. J. Sanghavi and Mr. H. D.Naik, learned counsel for the Appellants in each of these appeals.

(2.) Heard Ms. S. Linhares, learned Standing Counsel for the Income Tax Department in each of these appeals.

(3.) The learned counsel for the parties agree that these Tax Appeals can be disposed of by a common judgment and order since the issues involved therein are virtually identical.