LAWS(BOM)-2021-10-357

PRAFULLA Vs. STATE OF MAHARASHTRA

Decided On October 11, 2021
PRAFULLA Appellant
V/S
STATE OF MAHARASHTRA Respondents

JUDGEMENT

(1.) Heard Mr. A. J. Gilda, learned counsel for the petitioner and Mr. N. R. Patil, learned AGP for respondents.