LAWS(BOM)-2021-7-110

ASMITA RAJESH HOBLE Vs. RAJESH RAMNATH HOBLE

Decided On July 28, 2021
Asmita Rajesh Hoble Appellant
V/S
Rajesh Ramnath Hoble Respondents

JUDGEMENT

(1.) Heard Ms. Prithvi Bandekar for the Petitioner.

(2.) On 22.06.2021, notice was issued in this matter and it was made clear that this petition will be disposed of at the stage of admission.

(3.) The record indicates that the service was completed on 09.07.2021. There is a report of the Bailiff confirming service.