BHAGWAN Vs. STATE OF MAHARASHTRA

JUDGEMENT

(1.) Heard learned A. P. P. as well as learned Counsel for the petitioner.

(2.) The present petition is fled by the petitioner, who is father of missing lady Mayuri Bhagwan Choudhary, who is missing since 10/8/2021 as per the missing report lodged by her husband Balaji Vyankat Mhaske with M.I.D.C. Police Station, Walluj, Aurangabad.

(3.) Today, A.S.I. Mr. V. N. Jiwade, attached to M.I.D.C. Police Station, Waluj and Lady Police Constable Smt. Rekha Laxman Chande brought missing lady Mayuri before me at about 02.30 p.m. The learned A. P. P. also seeks leave to produce on record statements of missing lady Mayuri Bhagwan Choudhary and Respondent No.3 - Ratan Subhash Choudhary along with the report of A.S.I., M.I.D.C. Police Station, Waluj. He also seeks to produce copy of Aadhar Card of missing lady Mayuri.