LAWS(BOM)-2021-2-91

SHANTADURGA INDUSTRIES Vs. SANDIP KAPDI

Decided On February 09, 2021
Shantadurga Industries Appellant
V/S
Sandip Kapdi Respondents

JUDGEMENT

(1.) Heard Mr. S. D. Lotlikar, learned Senior Advocate who appears along with Ms. S. Arur, for the Appellant and Mr. P. A. Kholkar who appears along with Mr. N. Shirgaonkar, for Respondent Nos.1, 4(a) to (c) and 5.

(2.) This Second Appeal was admitted on 29th August 2013 on the following substantial question of law.

(3.) Mr. Lotlikar, learned Senior Advocate urged for framing of an additional substantial question of law to the following effect.