(1.) The salaries of the petitioners are withheld.
(2.) Issue notice to the respondents returnable on 23/8/2021. The learned AGP's waive service of notice for respondent nos.1, 2 and 4. Hamdast allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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