MAYANK RAJESH NAIDU Vs. MEGHA MAYANK NAIDU

JUDGEMENT

(1.) Heard Mr. Sharma, learned Counsel for the petitioner and the respondent in person for a considerable time.

(2.) I have also perused the report of the Counseller dtd. 20/12/2021 which was issued pursuant to an order passed by this Court on 28/10/2021 (Coram: Smt. Bharati Dangre, J.).

(3.) It would be expedient to extract paragraph 5 of the order dtd. 28/10/2021 which reads thus;