LAWS(BOM)-2021-10-330

RAYA PARSEKAR Vs. STATE OF GOA

Decided On October 28, 2021
Raya Parsekar Appellant
V/S
STATE OF GOA Respondents

JUDGEMENT

(1.) Heard Mr. Lotlikar, learned Senior Counsel appearing for the petitioner.

(2.) Mr. Faldessai waives notice on behalf of respondents No.1,2 and 3. Mr. S. Naik waives notice on behalf of respondent No.4 and Mr. Kerkar waives notice on behalf of respondent No.5.

(3.) All respondents seek time to take instructions.