LAWS(BOM)-2021-11-99

QURESHI ALSABA ZABIR Vs. STATE OF MAHARASHTRA

Decided On November 23, 2021
Qureshi Alsaba Zabir Appellant
V/S
STATE OF MAHARASHTRA Respondents

JUDGEMENT

(1.) Rule

(2.) Learned AGP waives service.

(3.) Learned counsel for respondent no. 2 waives service.