LAWS(BOM)-2021-11-285

PRASHANT Vs. STATE OF GOA

Decided On November 22, 2021
PRASHANT Appellant
V/S
STATE OF GOA Respondents

JUDGEMENT

(1.) This application was kept back today for the learned Counsel appearing for the Applicant to seek instructions from the Applicant.

(2.) In view of the order dtd. 18/11/2021, whereby this Court had expressed that the application deserved to be rejected, Mr. Menezes, learned Counsel appearing for the Applicant, on instructions, seeks permission to withdraw the present application.

(3.) Hence, dismissed as withdrawn.