JAY PANDURANG BORKAR Vs. PRABHAKAR Y CHAWAN

JUDGEMENT

(1.) Heard Mr. S. D. Lotlikar, learned Senior Advocate who appears along with Mr. P. Lotlikar for the Petitioner, and Mr. S. Gaonkar learned counsel for Respondent No.1.

(2.) At the request of the learned counsel for the contesting parties, the main petition is taken up for final disposal.

(3.) The challenge in this petition is to the following:-