STATE OF MAHARASHTRA Vs. MANAJ TOLLWAY PVT. LTD

Referred Judgements :-

NARMADA BACHAO ANDOLAN VS STATE OF M.P. AND ANR. [REFERRED TO]
SHIVDEO SINGH VS. STATE OF PUNJAB [REFERRED TO]
NARESH SHRIDHAR MIRAJKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
DADU DAYAL MAHASABHA VS. SUKHDEV ARYA [REFERRED TO]
PARSION DEVI VS. SUMITRI DEVI [REFERRED TO]
M M THOMAS VS. STATE OF KERALA [REFERRED TO]
BADRINATH VS. GOVERNMENT OF TAMIL NADU [REFERRED TO]
M R F LTD VS. MANOHAR PARRIKAR [REFERRED TO]
GOKULANANDA ROY VS. TARAPADA MUKHARJEE [REFERRED TO]
BAL KALYANI VS. STATE OF MAHARASHTRA [REFERRED TO]
UNION OF INDIA VS. SANDUR MANGANESE AND IRON ORES LTD [REFERRED TO]
N. MANI VS. SANGEETHA THEATRE [REFERRED TO]
Y. SLEEBACHEN VS. SUPERINTENDING ENGINEER WRO/ PWD [REFERRED TO]
HORACE KEVIN GONSALVES AND ORS. VS. PRABHA GANPAT BORKAR AND ORS. [REFERRED TO]
COMMNR. OF INCOME TAX VS. MEGHALAYA STEELS LTD. [REFERRED TO]
PIMPRI CHINCHWAD NEW TOWNSHIP DEVELOPMENT AUTHORITY VS. VISHNUDEV COOPERATIVE HOUSING SOCIETY & ORS [REFERRED TO]
MUNICIPAL CORPORATION OF GREATER MUMBAI VS. PRATIBHA INDUSTRIES LTD [REFERRED TO]
ASHARFI DEVI (DEAD) THROUGH LRS. VS. STATE OF U.P. AND OTHERS [REFERRED TO]