SHANTARAM Vs. STATE OF MAHARASHTRA

Referred Judgements :-

RAM MURTI VS. STATE OF HARYANA [REFERRED TO]
BISHNUDAYAL VS. STATE OF BIHAR [REFERRED TO]
ALAMELU VS. STATE BY INSPECTOR OF POLICE [REFERRED TO]
CHIDDA RAM VS. STATE [REFERRED TO]
DOMNIC MISQUITA VS. STATE OF MAHARASHTRA [REFERRED TO]
THAKOR NARSANGJI ABLAJIV VS. STATE OF GUJARAT [REFERRED TO]
STATE OF H P VS. JIEU NATH [REFERRED TO]
RAM ISHWAR RAI VS. STATE OF BIHAR [REFERRED TO]
MILAN RAI VS. STATE OF SIKKIM [REFERRED TO]
ANVERSINH @ KIRANSINH FATESINH ZALA VS. STATE OF GUJARAT [REFERRED TO]