NAYANA SUDHIR SHAH Vs. SUDHIR PREMJI SHAH

JUDGEMENT

(1.) The present Review Petition is filed by the Original Petitioners for review of Judgment dtd. 19/5/2020 passed by this Court.

(2.) Heard Mr. Kantawala, learned counsel for the Petitioners at length, Mr. Thatte, learned counsel for the Respondent No.1, and Mr. Rayrikar, learned AGP for Respondent Nos. 2 and 3. Perused record.

(3.) It is the contention of the Petitioners that-