SUSHILA BALASAHEB Vs. GARE JAGANNATH KISAN PATIL

JUDGEMENT

(1.) Heard Ms. Ayyappan, the learned Counsel for the appellant.

(2.) None appears for the respondents though P. Padmanabh and Associates have filed Vakalatnama. In the circumstances of the case, it may be expedient to hear the respondents before the interim order is passed.

(3.) Hence, list on 17/12/2021.