Home
About Us
Support
Browse Database
Contact Us
LOGIN
LAWS(BOM)-2021-7-153
ABHISHEK RAMSINGH HANDA Vs. STATE OF MAHARASHTRA
Decided On July 02, 2021
Abhishek Ramsingh Handa
Appellant
V/S
STATE OF MAHARASHTRA
Respondents
JUDGEMENT
(1.) For the reasons to be recorded separately, following order is passed.
Click here to view full judgment.