(1.) Heard learned counsel appearing for the respective parties.
(2.) By the present Petition, the Petitioners have prayed for the following reliefs:
(3.) The relevant facts necessitated for adjudication of the present petition are briefly stated as under:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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