(1.) Heard.
(2.) ADMIT.
(3.) Vide order dated 22.03.2021, the appeal was posted for hearing and disposal. Today, the appeal is listed for admission. Therefore, after admitting the appeal, it is taken up for final hearing by consent of the parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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