LAWS(BOM)-2021-11-261

NAVSANJIVANI DHARANGRAST SUSHIKSHIT BEROJGAR Vs. STATE OF MAHARASHTRA

Decided On November 09, 2021
Navsanjivani Dharangrast Sushikshit Berojgar Appellant
V/S
STATE OF MAHARASHTRA Respondents

JUDGEMENT

(1.) Issue notice to the respondents, returnable on 22/11/2021.

(2.) Shri Amit Chutke, learned AGP waives service of notice for respondent Nos. 1 to

(3.)