(1.) Rule. Rule made returnable forthwith.
(2.) With the consent of learned counsel for both the parties, taken up for fnal hearing at the admission stage.
(3.) Heard.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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