SATYAWAN PANDURANG THALE Vs. STATE OF MAHARASHTRA

Referred Judgements :-

MAHESH BAJRANG DALVI VS. STATE OF MAHARASTRA [REFERRED TO]
MALLU TIKARAM VARMA VS. STATE OF MAHARASHTRA AND OTHERS [REFERRED TO]
KISHOR RAMBHAOJI NARAD VS. THE STATE OF MAHARASHTRA & ANR [REFERRED TO]
RAJESH S/O JIWAN JANGLE VS. STATE OF MAHARASHTRA & ORS. [REFERRED TO]
SACHIN BHASKAR BADGUJAR VS. STATE OF MAHARASHTRA HOME DEPARTMENT, MANTRALAYA, MUMBAI 32 THROUGH ITS CHIEF SECRETARY [REFERRED TO]
SANTOSH S/O BAPURAO GUJJAR VS. STATE OF MAHARASHTRA DEPARTMENT OF HOME [REFERRED TO]
SUMIT S/O RAMKRISHNA MARASKOLHE VS. DEPUTY COMMISSIONER OF POLICE, ZONE1, NAGPUR [REFERRED TO]
UMESH ASHOK PAWAR VS. DEPUTY COMMISSIONER OF POLICE, ZONE I, AMRAVATI [REFERRED TO]
AJAY @ GOLU SHYAM SOLANKI VS. STATE OF MAHARASHTRA THROUGH SUBDIVISIONAL MAGISTRATE, YAVATMAL [REFERRED TO]
DNYANESHWAR S/O SOPAN GITE VS. STATE OF MAHARASHTRA [REFERRED TO]
RAHUL ALIAS PINTU ALIAS KALU VS. STATE OF MAHARASHTRA [REFERRED TO]
SUNIL YADAVRAO BEEDKAR VS. DIVISIONAL COMMISSIONER, AURANGABAD [REFERRED TO]