SHUKR SUDIN SINAI USGAONKAR Vs. STATE OF GOA

Referred Judgements :-

SARBANANDA SONOWAL VS. UNION OF INDIA [REFERRED TO]
BUDHAN CHOUDHRY VS. STATE OF BIHAR [REFERRED TO]
STATE OF BOMBAY VS. R M D CHI MARBAUGWALA ADVOCATE GENERAL OF MYSORE INTERVENER [REFERRED TO]
MINOR P RAJENDRANMISS NIRMALA DEVI; MISS NISTHARINI K M SATHAKATHULLA VS. STATE OF MADRAS:DIRECTOR OF MEDICAL EDUCATION MADRAS [REFERRED TO]
NAGPUR IMPROVEMENT TRUST VS. VITHAL RAO [REFERRED TO]
STATE OF UTTAR PRADESH VS. PRADIP TANDON:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH [REFERRED TO]
LAKSHMAN RAJARAM S O LADHURAM KISHAN CHOGARAM VS. STATE OF MADHYA PRADESH [REFERRED TO]
PRADEEP JAIN MISS REITA NIRANKARI MEENAKSHI ALKA AGGARWAL SHALINI VS. UNION OF INDIA [REFERRED TO]
DEEPAK SIBAL MISS RITLJ KHANNA VS. PUNJAB UNLVERSRTY:PUNJAB UNIVERSITY [REFERRED TO]
YOGESH BHARDWAJ VS. STATE OF UTTAR PRADESH [REFERRED TO]
RAGHUNATHRAO GANPATRAO SRIKANTA DATTA NARASIMHARAJA WADIYAR MYSORE VS. UNION OF INDIA [REFERRED TO]
KHODAY DISTILLERIES LIMITED VS. STATE OF KARNATAKA [REFERRED TO]
B R ENTERPRISES VS. STATE OF UTTAR PRADESH [REFERRED TO]
KAILASH CHAND SHARMA VS. STATE OF RAJASTHAN [REFERRED TO]
HARSHENDRA CHOUBISA VS. STATE OF RAJASTHAN [REFERRED TO]
BIG WAY BAR AND RESTAURANT AND VS. COMMISSIONER OF POLICE HYDERABAD [REFERRED TO]
SHEOSHANKAR VS. STATE GOVT OF MADHYA PRADESH [REFERRED TO]
LALIT SEHGAL VS. STATE OF GOA [REFERRED TO]
MEHER DISTILLERTIES PRIVATE LIMITED VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF MAHARASHTRA VS. INDIAN HOTEL & RESTAURANTS ASSN [REFERRED TO]
SUBRAMANIAN SWAMY VS. DIRECTOR, CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]