(1.) Heard Mr. J. J. Mulgaonkar, learned Senior Advocate alongwith Ms. Rupa Benaulikar, learned Counsel for the petitioner and Mr. Valmiki Menezes, learned Counsel for the respondent No.1 in Writ Petition No.473 of 2019.
(2.) Heard Mr. Abhay Nachinolkar, learned Counsel for the petitioner and Mr. Jayant J. Mulgaonkar, learned Senior Advocate with Ms. Rupa Benaulikar, learned Counsel for the respondents No.1 and 2 in Writ Petition No.2 of 2019.
(3.) Having regard to the substantially common nature of the issues involved, it is only appropriate that both these petitions are taken up and disposed of by a common judgment and order.