MARIA SUCORINHA PIMENTA Vs. PRECIOUSO SOARES

JUDGEMENT

(1.) Heard Mr. Omkar Kulkarni, learned Counsel for the Petitioners, and Mr. Jose Manuel Reis learned Counsel for Respondent no.1, the contesting Respondent. The remaining Respondents are served. Some of the remaining Respondents are not even the contesting Respondents.

(2.) Accordingly, Rule is issued in this Petition and with the consent of the learned Counsel for the parties, the Rule is made returnable forthwith.

(3.) The challenge in this Petition is to the orders dated 13.08.2019, 16.12.2019, and 29.01.2020 made by the learned Trial Judge.