SACHIN PARAB Vs. STATE OF GOA AND ORS

JUDGEMENT

(1.) Heard Ms. Prema Matkar, learned Counsel appearing for the petitioner and Shri C. A. Ferreira, learned Public Prosecutor for the respondents.

(2.) Rule, heard forthwith by consent of learned Counsel.

(3.) Shri C. A. Ferreira, learned Public Prosecutor waives service on behalf of respondents.