EMPREITEIROS GERAIS PVT. LTD., REPRESENTED BY ITS LAWFUL ATTORNEY MR. DEVIDAS SADANAND KUDCHADKAR Vs. STATE OF GOA, THROUGH THE ADDITIONAL COLLECTOR,

JUDGEMENT

(1.) HEARD Mr. A. F. Diniz, learned Counsel for the Petitioner and Mr. G. Shirodkar, Government Advocate for Respondent No. 1. None appears on behalf of Respondent Nos. 2 and 3 though served.

(2.) RULE . By consent of the learned Counsel for the parties heard forthwith.

(3.) BRIEFLY , the facts leading to filing of the present petition are as under: