LAWS(BOM)-2011-8-206

VERNON ANTHONY FALLEIRO H/O RENE F S FALLEIRO Vs. STATE OF GOA THROUGH THE CHIEF SECRETARY GOVERNMENT OF GOA

Decided On August 03, 2011

VERNON ANTHONY FALLEIRO H/O RENE F S FALLEIRO Appellant

V/S

STATE OF GOA THROUGH THE CHIEF SECRETARY GOVERNMENT OF GOA Respondents

JUDGEMENT

(1.) RULE returnable forthwith.

(2.) HEARD by consent.

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