REGENT COMPUTRONICS PVT. LTD.

MANJU NARENDRA GUPTA ADULT Appellant

V/S

MEENAKSHI ASHOK PATIL ADULT Respondents

Referred Judgements :-

RADHABAI VASUDEO JETHABHOY V LAXMICHAND CHANANS [REFERRED TO]
SATPUDA TAPI PARISAR SAHAKARI SAKHAR KARKHANA LTD. V. JAGRUTI INDUSTRIES AND ANOTHER [REFERRED TO]
KUSUMKANT T NAGDA VS. MARIAM BI EBRAHIM [REFERRED TO]
JAGDISH HARI THATTE VS. MUNICIPAL CORPORATION OF GREATER BOMBAY [REFERRED TO]
G V IYENGAR VS. A R SAMPATHKUMAR [REFERRED TO]

JUDGEMENT

(1.) Heard.

(2.) Rule.

(3.) Original defendant no. 4 has approached this court taking exception to the order passed by the learned Judge, City Civil Court, Dindoshi Branch, Mumbai in Notice of Motion No. 2067/2010 in S.C.Suit No. 2078/2008.

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MANJU NARENDRA GUPTA Vs. MEENAKSHI ASHOK PATIL

Referred Judgements :-

JUDGEMENT

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