(1.) Rule. Rule made returnable forthwith and heard by consent.
(2.) Reply of Respondent No. 2 is already on record.
(3.) The facts, in brief, are that the petitioner is running a Hotel/Lodge at Osmanabad, known as Pratham Lodge.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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