(1.) Heard Mr.Mohta, Adv. for the applicant, Mrs.K.R.Deshpande, A.P.P. for respondent no.1 and Mr.A.B.Mirza, Adv. for respondent no.2.
(2.) Admit.
(3.) Section 415 of the Indian Penal Code which defines the offence of cheating requires essential mens rea (guilty mind). SECTION 415 reads thus :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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