LAWS(BOM)-2011-7-58

LEELABEN MAHENDRABHAI PATEL Vs. NITIN RAMESH BAHETI

Decided On July 25, 2011
LEELABEN MAHENDRABHAI PATEL Appellant
V/S
NITIN RAMESH BAHETI Respondents

JUDGEMENT

(1.) Heard Mr.S.S.Joshi, Adv. for the applicant and Mr.D.M.Kale, A.P.P. for respondent no.6.

(2.) ADMIT.

(3.) Mr.D.M.Kale, A.P.P. waives service on behalf of respondent no.