(1.) Heard learned Counsel for the parties.
(2.) RULE. Rule made returnable forthwith. With the consent of the parties, taken up for final hearing.
(3.) Learned Counsel Mr. Kotkar filed vakalatnama for Respondent No. 2 and same is taken on record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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