GOPAL HAJARILAL YADAV Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY

JUDGEMENT

(1.) .

(2.) RULE. Heard finally by consent of the parties.

(3.) THE first respondent committee entrusted second enquiry to Vigilance Cell. THE Vigilance Cell collected the various documents and on the basis of the documents made following observations which weighed with the first respondent committee in deciding the caste claim of the petitioner. This find place in para 3 of the report of the committee. <IMG>JUDGEMENT_354_BCR3_2012Image1.jpg</IMG>