(1.) RULE. RULE is made returnable forthwith, with the consent of parties.
(2.) HEARD learned counsel for the respective parties.
(3.) THE facts which are the basis of the petition are summarised as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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