MADHUSUDAN GANGAJI PRABHU DESAI Vs. CHANDRASHEKAR

JUDGEMENT

(1.) HEARD Mr. Dessai, learned Senior Counsel for the Petitioners and Mr. Pangam, learned Counsel for the Respondent.

(2.) RULE. By consent of the learned counsel heard forthwith.

(3.) ALTHOUGH several grounds have been urged in support of the petition, the petition is liable to be allowed on a very short ground.