CHINNAJI BHIMAYYA NALBOGA Vs. NANJI SITARAM SHAMKULE

Referred Judgements :-

GANESH PRASAD RAMPRASAD VS. DAMAYANTI GANESH PRASAD [REFERRED TO]
MOHAN RAJ VS. SURENDRA KUMAR TAPARIA [REFERRED TO]
GORE LAL SHAKYA VS. MAHARAJ SINGH YADAV [REFERRED TO]
KAPRA MAZDOOR EKTA UNION VS. MANAGEMENT OF BIRLA COTTON SPINNING AND WEAVING MILLSLTD [REFERRED TO]
UMESH CHALLIYIL VS. K P RAJENDRAN [REFERRED TO]
CHATURBHUJ CHUNNILAL VS. ELECTION TRIBUNAL KANPUR [REFERRED TO]
COMRADE KALLAPPA LAXMAN MALABADE VS. PRAKASH KELLAPPA AWADE [REFERRED TO]
RAJENDRA VITHAL RAUT VS. GANGADHAR DILIP SOPAL [REFERRED TO]