INDIAN DRUGS MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA

Referred Judgements :-

STATE OF UTTAR PRADESH VS. SETH JAGAMANDER DAS AND OTHERS. [REFERRED TO]
STATE OF RAJASTHAN VS. GHASILAL [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY CITY II VS. GOVERDHAN LTD [REFERRED TO]
AMADALAVALASA COOPERATIVE AGRICULTURAL AND INDUSTRIAL SOCIETY LIMITED THE K C P LIMITED THE ANDHRA CEMENT CO LIMITED ANDHRA COOPERATIVE SPINNING MILLS SARVARAYA TEXTILES LIMITED UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
SUSHEELA MISRA VS. DELHI ADMINISTRATION [REFERRED TO]
UNION OF INDIA VS. CYNAMIDE INDIA LIMITED [REFERRED TO]
HARSHAD SHANTILAL MEHTA VS. CUSTODIAN [REFERRED TO]
KOLHAPUR CANESUGAR WORKS LIMITED VS. UNION OF INDIA [REFERRED TO]
CADILA LABORATORIES PRIVATE LIMITED VS. C C E VADODARA [REFERRED TO]
SEDCO FOREX INTERNATIONAL DRILLING INC VS. OIL AND NATURAL GAS CORPORATION LTD [REFERRED TO]
MAHMADHUSEN ABDULRAHIM KALOTA SHAIKH VS. UNION OF INDIA [REFERRED TO]
GOBIND CH PANDA VS. DARSAN CH ROUT [REFERRED TO]
VOLTASH LTD VS. ADDITIONAL COLLESTOR AND COMPETENT AUTHORITY [REFERRED TO]