RUKHMINIBAI PRATISHTHAN Vs. RAVINDRA DEORAM PATIL

Referred Judgements :-

MOHAMMAD HASAN KHAN VS. MOHAMMAD MAJIDULLA & OTHERS [REFERRED TO]
STATE OF GUJARAT VS. PATIL RAGHAV NATHA [REFERRED TO]
RAM CHAND VED PRAKASH VS. UNION OF INDIA [REFERRED TO]
UTTAM NAMDEO MAHALE VS. VITHAL DEO [REFERRED TO]
G AMALORPAVAM VS. R C DIOCESE OF MADURAI [REFERRED TO]
ANITA M BARRETO VS. ABDUL WAHID SANAULLAH [REFERRED TO]
SECRETARY SHIORAI EDUCATION SOCIETY WANI VS. PRESIDING OFFICER SCHOOL TRIBUNAL AURANGABAD [REFERRED TO]
EXECUTIVE PRESIDENT VS. BHASKAR BHAGWANT YADAV [REFERRED TO]
UMESH BALKRISHNA VISPUTE VS. STATE OF MAHARASHTRA [REFERRED TO]
PUSHPALATA PARSHRAM BORUKAR VS. MADHAVLAL N PITTIE ESQUIRE [REFERRED TO]