LAWS(BOM)-2011-11-157

SANDOZ PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER

Decided On November 29, 2011
Sandoz Pvt. Ltd. Appellant
V/S
Regional Provident Fund Commissioner -I Respondents

JUDGEMENT

(1.) Heard the Learned Advocates for the parties. By consent, the following order is passed: