LAWS(BOM)-2011-7-97

SHANKAR APPA MALI Vs. ANANDA MAHADEO MALI

Decided On July 07, 2011
SIDRAM SHANKAR MALI Appellant
V/S
ANANDA MAHADEO MALI Respondents

JUDGEMENT

(1.) Heard the learned counsel appearing on behalf of the Appellants. None appears on behalf of the Respondents, though they were served.

(2.) The Second Appeal was admitted by this Court on substantial questions of law, which are framed at Serial Nos. 2,3 and 5 read as under:

(3.) The learned counsel appearing on behalf of the Appellants has submitted that additional substantial questions of law may be framed as grounds nos.1,2 and 3, which are as under.