PIEDADE FERNANDES Vs. CHARLENE LEITAO

JUDGEMENT

(1.) Heard Shri C. A. Coutinho, learned Counsel appearing for the Petitioner and Shri Sudin Usgaonkar, learned Counsel appearing for the Respondent.

(2.) Rule. Heard forthwith with the consent of the learned Counsel.

(3.) Shri Usgaonkar, learned Counsel appearing for the Respondent waives service.