LOGIN
LAWS(BOM)-2011-7-207

G K PANDEY Vs. REGIONAL DIRECTOR

Decided On July 11, 2011
G.K.PANDEY Appellant
V/S
REGIONAL DIRECTOR, INTERNATIONAL AIRPORT AUTHORITY OF INDIA Respondents

Referred Judgements :-

KENDRIYA VIDYALAYA SANGATHAN VS. S C SHARMA [REFERRED TO]
J K SYNTHITICS LTD VS. K P AGRAWAL [REFERRED TO]
REETU MARBLES VS. PRABHKANT SHUKLA [REFERRED TO]
MADHAO SOIRU LAAD VS. CHASE BRIGHT STEEL LTD [REFERRED TO]

JUDGEMENT

(1.) Heard the learned counsel for the parties.

(2.) Rule.

(3.) Rule made returnable forthwith. By consent, matter is taken up for final hearing at the stage of admission.

Click here to view full judgment.

ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

Read More

QUick Links

Get in Touch

Email

Sales: sales@the-laws.com
Support: info@the-laws.com

Contact Numbers

8000853936
9376168072

Address

27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.

Copyright © 2025 Regent Computronics Private Limited.