SERGI TRANSFORMERS EXPLOSION PREVENTION TECHNOLOGIES PRIVATE LIMITED Vs. CTR MANUFACTURING INDUSTRIES LIMITED

Referred Judgements :-

SURAJMAL RAMBUX & ORS. VS. LAXMINARAYAN RAGHUNATH [REFERRED TO]
SANGRAN SINGH VS. ELECTION TRIBUNI KOTAH [REFERRED TO]
ARJUN SINGH VS. MOHINDRA KUMAR [REFERRED TO]
MAHENDRA KUMAR VS. STATE OF MADHYA PRADESH [REFERRED TO]
ANDHRA PRADESH STATE FINANCIAL CORPORATION A P STATE FINANCIAL CORPORATION VS. GAR RE ROLLING MILLS:KOTA SUBBA REDDY [REFERRED TO]
SHANTI RANI DAS DEWANJEE VS. DINESHCHANDRA DAY [REFERRED TO]
CHETAK CONSTRUCTION LIMITED VS. OM PRAKASH [REFERRED TO]
RAMESH CHAND ARDAWATIYA VS. ANIL PANJWANI [REFERRED TO]
KAILASH VS. NANHKU [REFERRED TO]
RANI KUSUM VS. KANCHAN DEVI [REFERRED TO]
BOLLEPANDA P POONACHA VS. K M MADAPA [REFERRED TO]
TAMILNAD MERCANTILE BANK SHARE HOLDERS WELFARE ASSOCIATION VS. S C SEKAR [REFERRED TO]
DALIP SINGH VS. STATE OF U P [REFERRED TO]
SHAILAJA A SAWANT VS. SAYAJIRAO GANPATRAO PATIL [REFERRED TO]
CHINTAMAN SUKHDEO KAKLIJ VS. SHIVAJI BHAUSAHEB GADHE [REFERRED TO]