(1.) HEARD finally by the consent of the parties.
(2.) THE above first appeal arises out of the award of the reference Court dated 13/11/2009. By the said award the reference Court enhanced the compensation ranging from Rs.1,24,000/ to Rs.1,64,000/ per hectare.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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