LAWS(BOM)-2011-10-106

RAMRAO JOTI GODASE Vs. KISAN JOTI GODASE

Decided On October 17, 2011
RAMRAO JOTI GODASE Appellant
V/S
KISAN JOTI GODASE Respondents

JUDGEMENT

(1.) Heard Mr. Talkute, Advocate for the Appellants and Mr. Umesh Mankapure, Advocate for the Respondent Nos. 1 to 3.

(2.) On 12/9/2011 following order was passed :

(3.) The Second Appeal is admitted by framing following questions of law :