CIPLA LIMITED Vs. UNION OF INDIA

Referred Judgements :-

COMMISSIONER FOR SPECIAL PURPOSES OF INCOME-TAX V. PEMSEL [REFERRED TO]
RESERVE BANK OF INDIA V. PEERLESS GF AND I CO LTD [REFERRED TO]
CRAWFORD V. SPOONER [REFERRED TO]
UNION OF INDIA SHRI GANESH JUTE MILLS LIMITED VS. COMMERCIAL TAX OFFICER WEST BENGAL:COMMERCIAL TAX OFFICER [REFERRED TO]
NOHIRIA RAM NOHIRIA RAM VS. UNION OF INDIA [REFERRED TO]
S A VENKATARAMAN V D JHINGAN VS. STATE:STATE OF UTTAR PRADESH [REFERRED TO]
BRITISH INDIA GENERAL INSURANCE COMPANY LIMITED VS. CAPTAIN ITBAR SINGH AND JAGJIT SINGH [REFERRED TO]
GEORGE OAKES PRIVATE LIMITED ADDISON AND COMPANY PRIVATE LIMITED RANE MADRAS LIMITED VS. STATE OF MADRAS [REFERRED TO]
STATE OF WEST BENGAL PLAINTIFF THE ADVOCATES GENERAL FOR THE STATES OF MADHYA PRADESH THE ADVOCATES GENERAL FOR THE STATES OF PUNJAB THE ADVOCATES GENERAL FOR THE STATES OF ASSAM THE ADVOCATES GENERAL FOR THE STATES OF ORISSA THE ADVOCATES GENERAL FOR T VS. UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFE [REFERRED TO]
BARIUM CHEMICALS LIMITED VS. COMPANY LAW BOARD [REFERRED TO]
BIHAR LEGAL SUPPORT SOCIETY VS. CHIEF JUSTICE OF INDIA [REFERRED TO]
UNION OF INDIA VS. CYNAMIDE INDIA LIMITED [REFERRED TO]
SITARAM SUGAR COMPANY LIMITED U P STATE SUGAR CORPORATION LIMITED VS. UNION OF INDIA [REFERRED TO]
HOME SECRETARY U T OF CHANDIGARH VS. DARSHJIT SINGH GREWAL [REFERRED TO]
STATE OF BIHAR VS. SUPRABHAT STEEL LIMITED:ADITYAPUR ROLLING MILLS:CASTRON TECHNOLOGIES LIMITED [REFERRED TO]
PUNJAB COMMUNICATIONS LIMITED VS. UNION OF INDIA [REFERRED TO]
REMIDEX PHARAMACEUTICALS PRIVATE LIMITED BANGALORE VS. UNION OF INDIA [REFERRED TO]