(1.) LEAVE to amend. Amendment to be carried out forthwith.
(2.) HEARD learned Advocates for the parties.
(3.) PERUSED the reports including the affidavits in reply filed by the respondents.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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